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State of Rajasthan - Section

Section 407 in Rajasthan Land Revenue (Land Records) Rules, 1957

407. Correction of land records during Special Inspection.

- Inspectors, who return unusually large quantities of work as done or who omit to give in their diaries the number and nature of mistakes detected or steps taken for their correction or for bringing the defaulters to book, should be picked out for special inspections. Special inspections are also called for in the case of Inspectors whose diaries do not disclose their land records work, the presumption being that they are either wasting their time or are deliberately omitting, for some reason, to show in their diaries the extraneous work done by them.