National Green Tribunal
Rajesh Kumar Saini vs The Chief Secretary State Of Rajasthan on 12 January, 2015
BEFORE THE NATIONAL GREEN TRIBUNAL, CENTRAL ZONAL BENCH,
BHOPAL
Original Application No. 128/2013 (THC) (CZ)
Rajesh Kumar Saini and Ors. Vs. State of Rajasthan & Ors.
CORAM : HON'BLE MR. JUSTICE DALIP SINGH, JUDICIAL MEMBER
HON'BLE MR. P.S.RAO, EXPERT MEMBER
PRESENT : Applicant : None appeared
Respondent No. 1: Shri Sachin Verma, Adv.
Respondent No. 5 : Shri Rohit Sharma, Adv. for Shri Sandeep Singh, Adv.
Respondent No. 9 : Shri Ajay Gupta, Adv.
Shri Nishant Goel, Adv.
Date and +Orders of the Tribunal Remarks Item No. 5 Put up on 3rd March, 2015 along with O.A. No. 12th January, 127/2013 Santosh Mittal Vs. State of Rajasthan & 7 Ors.
2015........................................,JM (DALIP SINGH) .........................................,EM (P.S.RAO)