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National Green Tribunal

Rajesh Kumar Saini vs The Chief Secretary State Of Rajasthan on 12 January, 2015

BEFORE THE NATIONAL GREEN TRIBUNAL, CENTRAL ZONAL BENCH,
                        BHOPAL

                Original Application No. 128/2013 (THC) (CZ)
          Rajesh Kumar Saini and Ors. Vs. State of Rajasthan & Ors.

CORAM :      HON'BLE MR. JUSTICE DALIP SINGH, JUDICIAL MEMBER
             HON'BLE MR. P.S.RAO, EXPERT MEMBER

PRESENT : Applicant :                     None appeared
          Respondent No. 1:               Shri Sachin Verma, Adv.

Respondent No. 5 : Shri Rohit Sharma, Adv. for Shri Sandeep Singh, Adv.

Respondent No. 9 : Shri Ajay Gupta, Adv.

Shri Nishant Goel, Adv.

Date and +Orders of the Tribunal Remarks Item No. 5 Put up on 3rd March, 2015 along with O.A. No. 12th January, 127/2013 Santosh Mittal Vs. State of Rajasthan & 7 Ors.

2015

........................................,JM (DALIP SINGH) .........................................,EM (P.S.RAO)