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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(5)(b) in The Tamil Nadu Ancient and Historical Monument and Archaeological Sites and Remains Act, 1966

(b)if, and so far as its construction, erection or execution was necessary for the purpose of performing a contract made before that date.