Supreme Court - Daily Orders
Manoj C. Nair vs The Kerala State Coastal Zone ... on 14 August, 2019
Bench: Arun Mishra, Navin Sinha
ITEM NO.1002 SECTION XI-A
(CHAMBER MATTER)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) …………………………………..(DIARY NO(S). 25203/2019)
IN C.A. NOS. 4784-4785/2019
MANOJ C. NAIR & ORS. PETITIONER(S)
VERSUS
THE KERALA STATE COASTAL ZONE MANAGEMENT AUTHORITY RESPONDENT(S)
(IA No. 105169/2019 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION, IA No. 105179/2019 - CONDONATION OF DELAY IN FILING
REVIEW PETITION, IA No. 105181/2019 - ORAL HEARING, IA No.
105175/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 105180/2019 - STAY APPLICATION)
WITH
REVIEW PETITION (CIVIL) …………………………………..(DIARY NO(S). 23713/2019)
IN C.A. NOS. 4790-4791/2019 (XI-A)
(FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
98389/2019
FOR STAY APPLICATION ON IA 98397/2019
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
98400/2019
FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA 98403/2019
FOR ORAL HEARING ON IA 98405/2019
IA No. 98389/2019 - APPLICATION FOR PERMISSION TO FILE REVIEW
PETITION
IA No. 98403/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION
IA No. 98400/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 98405/2019 - ORAL HEARING IA No. 98397/2019 - STAY APPLICATION) Date : 14-08-2019 These matters were circulated today. CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA Signature Not Verified HON'BLE MR. JUSTICE NAVIN SINHA Digitally signed by NARENDRA PRASAD Date: 2019.08.17 13:43:44 IST Reason: By Circulation 1 UPON perusing papers the Court made the following O R D E R Permission to file review petition(s) is granted. IA Nos.105181/2019 & 98405/2019 are rejected. Delay condoned.
The Review Petitions are dismissed in terms of the signed order.
(NARENDRA PRASAD) (JAGDISH CHANDER) COURT MASTER COURT MASTER
(Signed order is placed on the file) 2 IN THE SUPREME COURT OF INDIA INHERENT JURISDICTION REVIEW PETITION (CIVIL) …………………………………..(DIARY NO(S). 25203/2019) IN C.A. NOS. 4784-4785/2019 MANOJ C. NAIR & ORS. PETITIONER(S) VERSUS THE KERALA STATE COASTAL ZONE MANAGEMENT AUTHORITY RESPONDENT(S) WITH REVIEW PETITION (CIVIL) …………………………………..(DIARY NO(S). 23713/2019) IN C.A. NOS. 4790-4791/2019 O R D E R Permission to file review petition(s) is granted.
IA Nos.105181/2019 & 98405/2019 are rejected.
Delay condoned.
Having perused the Review Petitions and the connected papers with meticulous care, we do not find any justifiable reason to entertain the review petitions.
The Review Petitions are, accordingly, dismissed.
Pending application(s), if any, shall stand disposed of.
.................................J. [ARUN MISHRA] .................................J. [NAVIN SINHA] NEW DELHI;
AUGUST 14, 2019.3