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Supreme Court - Daily Orders

Manoj C. Nair vs The Kerala State Coastal Zone ... on 14 August, 2019

Bench: Arun Mishra, Navin Sinha

     ITEM NO.1002                                                  SECTION XI-A
     (CHAMBER MATTER)

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     REVIEW PETITION (CIVIL) …………………………………..(DIARY NO(S). 25203/2019)
     IN C.A. NOS. 4784-4785/2019


     MANOJ C. NAIR & ORS.                                          PETITIONER(S)

                                                VERSUS

     THE KERALA STATE COASTAL ZONE MANAGEMENT AUTHORITY RESPONDENT(S)

     (IA No. 105169/2019 - APPLICATION FOR PERMISSION TO FILE REVIEW
     PETITION, IA No. 105179/2019 - CONDONATION OF DELAY IN FILING
     REVIEW PETITION, IA No. 105181/2019 - ORAL HEARING, IA No.
     105175/2019 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 105180/2019 - STAY APPLICATION)

     WITH
     REVIEW PETITION (CIVIL) …………………………………..(DIARY NO(S). 23713/2019)
     IN C.A. NOS. 4790-4791/2019 (XI-A)
     (FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA
     98389/2019
     FOR STAY APPLICATION ON IA 98397/2019
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     98400/2019
     FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA 98403/2019

     FOR ORAL HEARING ON           IA 98405/2019
     IA No. 98389/2019 -           APPLICATION FOR PERMISSION TO FILE REVIEW
     PETITION
     IA No. 98403/2019 -           CONDONATION OF DELAY IN FILING REVIEW PETITION
     IA No. 98400/2019 -           EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 98405/2019 - ORAL HEARING IA No. 98397/2019 - STAY APPLICATION) Date : 14-08-2019 These matters were circulated today. CORAM :

HON'BLE MR. JUSTICE ARUN MISHRA Signature Not Verified HON'BLE MR. JUSTICE NAVIN SINHA Digitally signed by NARENDRA PRASAD Date: 2019.08.17 13:43:44 IST Reason: By Circulation 1 UPON perusing papers the Court made the following O R D E R Permission to file review petition(s) is granted. IA Nos.105181/2019 & 98405/2019 are rejected. Delay condoned.
The Review Petitions are dismissed in terms of the signed order.


(NARENDRA PRASAD)                           (JAGDISH CHANDER)
  COURT MASTER                                COURT MASTER

(Signed order is placed on the file) 2 IN THE SUPREME COURT OF INDIA INHERENT JURISDICTION REVIEW PETITION (CIVIL) …………………………………..(DIARY NO(S). 25203/2019) IN C.A. NOS. 4784-4785/2019 MANOJ C. NAIR & ORS. PETITIONER(S) VERSUS THE KERALA STATE COASTAL ZONE MANAGEMENT AUTHORITY RESPONDENT(S) WITH REVIEW PETITION (CIVIL) …………………………………..(DIARY NO(S). 23713/2019) IN C.A. NOS. 4790-4791/2019 O R D E R Permission to file review petition(s) is granted.
IA Nos.105181/2019 & 98405/2019 are rejected.
Delay condoned.
Having perused the Review Petitions and the connected papers with meticulous care, we do not find any justifiable reason to entertain the review petitions.
The Review Petitions are, accordingly, dismissed.
Pending application(s), if any, shall stand disposed of.
.................................J. [ARUN MISHRA] .................................J. [NAVIN SINHA] NEW DELHI;
AUGUST 14, 2019.
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