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[Cites 0, Cited by 0] [Section 22(6)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(6)(e) in The Tamil Nadu Electricity Supply Code, 2004

(e)In addition to the above, the full amount of Security Deposit adjusted while closing of account shall be collected in one lumpsum before effecting new service connection.]