Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Kerala - Subsection Section 26(2) in Kerala Police Act, 1960 (2)The Police shall have free access to every such place of public resort or public assembly for the purpose of giving effect to the provisions of sub section (1) and to any direction given thereunder.
