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[Cites 0, Cited by 0] [Section 366(1)] [Section 366] [Entire Act]

State of West Bengal - Subsection

Section 366(1)(b) in Kolkata Municipal Corporation Act, 1980

(b)require him to appear before the Municipal Commissioner either personally or by a duly authorized agent on such day and at such time and place as may be specified in the notice and show cause as aforesaid.