Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(1)(k) in Bihar Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2003

(k)Every stone stockist licence holder for the use of crusher shall maintain a register in Form 'G' of this Rule.