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State of Madhya Pradesh - Section

Section 30 in Criminal Courts - Rules and Orders

30.

In administering oaths and affirmations to the deponent the following forms shall be used:-OathI swear that this my declaration is true that it conceals nothing, and that no part of it is false. So help me God.AffirmationI solemnly declare that this my declaration is true, that it conceals nothing, and that no part of it is false.