Gujarat High Court
National vs Jatnadevi on 4 July, 2011
Author: Jayant Patel
Bench: Jayant Patel
Gujarat High Court Case Information System
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CA/6539/2011 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL
APPLICATION - FOR STAY No. 6539 of 2011
In
FIRST
APPEAL No. 1855 of 2011
=========================================================
NATIONAL
AVIATION COMPANY OF INDIA LTD - Petitioner(s)
Versus
JATNADEVI
TEJRAJ JAIN WD/O LATE TEJRAJ CHHOGALAL JAIN & 7 - Respondent(s)
=========================================================
Appearance :
MR
GN SHAH for
Petitioner(s) : 1,
None for Respondent(s) : 1 - 7.
- for
Respondent(s) :
8,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE JAYANT PATEL
and
HONOURABLE
MR.JUSTICE R.M.CHHAYA
Date
: 04/07/2011
ORAL
ORDER
(Per : HONOURABLE MR.JUSTICE JAYANT PATEL) In view of the order passed in the First Appeal, Civil Application would not survive and shall stand disposed of accordingly.
(JAYANT PATEL, J.) (R.M. CHHAYA, J.) *bjoy Top