Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Chattisgarh - Subsection Section 28(xviii) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987 (xviii)to transfer any movable or immovable property on behalf of the University subject to the provisions of this Act and the Statutes;
