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[Cites 0, Cited by 0] [Section 897] [Entire Act]

Bengal Presidency - Subsection

Section 897(1) in Police Regulations, Bengal , 1943

(1)Barracks shall be tidied up daily and the private property of the men shall be neatly stacked on the shelves. A reasonable quantity of private property only shall be allowed. Other property shall be placed elsewhere out of sight.