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National Green Tribunal

Sri Sunkara Swamy Naidu Welfare ... vs Union Of India on 5 October, 2023

Author: K. Satyagopal

Bench: K. Satyagopal

Item No.02:-
               BEFORE THE NATIONAL GREEN TRIBUNAL
                    SOUTHERN ZONE, CHENNAI

                            (Through Video Conference)

                    Original Application No. 153 of 2023 (SZ)


IN THE MATTER OF:


Sri Sunkara Swamy Naidu Welfare
Organization, Yanam.
                                                                 ...Applicant(s)
                                     Versus

Union of India, Rep by the Union
Territory of Pondicherry, Through its
Chief Secretary, Pondicherry and Ors..
                                                                ...Respondent(s)



Date of hearing: 05.10.2023.



CORAM:

HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER



For Applicant(s):         Ms. Gopika Nambiar.


For Respondent(s):        None.




                                    Page 1 of 2
                                    ORDER

1. Let notice be issued to the respondents through the Tribunal as well as privately.

2. Post the matter on 31.10.2023. t Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Satyagopal Korlapati, EM O.A. No. 153/2023(SZ) 05th October, 2023. AD.