Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 467] [Entire Act] State of Assam - Subsection Section 467(1) in The Assam Excise Rules, 2016 (1)The Licensee shall also supply weighting machines for use in warehouse, for ascertaining the capacities and contents of casks or drum received from the distillery.
