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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(d) in Travancore-Cochin Medical Practitioners Act, 1953

(d)"indigenous medicine" means the ayurvedic medicine, the siddha medicine and the unani tibbi medicine whether supplemented or not by such modem advances as the Council of Indigenous Medicine may. from time to time, recognize;