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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(2)(c) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(c)cause the accounts of the Trust to be audited annually by such person and by such date in the next succeeding year as the State Government may direct;