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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(1)(b) in Sanjay Gandhi Post-Graduate Institute of Medical Sciences Act, 1983

(b)any matter in respect of the constitution of the Governing Body or any Committee or other body to be constituted under this Act;