Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Madhya Pradesh - Subsection Section 27(2) in The M.P. Vishwavidyalaya Adhiniyam, 1973 (2)Each Faculty shall consist of the Dean and such other members and shall have such (lowers and perform such duties as may be prescribed by the Statutes.
