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State of Punjab - Section

Section 9 in The Punjab Entertainments Duty Rules, 1956

9. Ticket.

- A ticket, other than a complimentary ticket, for admission to an entertainment shall be in form P.E.D. 1 and shall be in different and distinguishing colors [or shall have a bold streak of a distinct colour on each of its three foils] [See Notification dated 13.9.56.] for different shows to be held on the same day, the coluors for various shows being such as may be approved by the Entertainment Tax Officer of the district concerned :-Provided that, unless the prior approval of the Entertainment Tax Officer of the district concerned has been obtained, the scheme of colors adopted for different shows in a day, reckoned from sunrise to sunrise, will not be changed:Provided further that the proprietor of an entertainment shall not be bound to introduce tickets for an admission in the prescribed form P.E.D. 1 for a period of 30 days from coming into force of these Rules.