Calcutta High Court
Vijay Kumar Berlia vs Parimal Vibhash Mehta And Ors on 12 June, 2023
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OD-2
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Contempt)
ORIGINAL SIDE
CC/71/2022
IA NO: GA/1/2023
VIJAY KUMAR BERLIA
VS
PARIMAL VIBHASH MEHTA AND ORS.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 12th June, 2023.
Appearance:
Mr. Sagar Bandopadhyay, Adv.
Mr. Lalit Baid, Adv.
Ms. Tamoghna Saha, Adv.
Mr. Ratul Das, Adv.
Mr. M. P. Sahay, Adv.
...for the petitioner
Mr. S.E. Huda, Adv.
Mr. Varun Kedia, Adv.
Mr. Avee Jaiswal, Adv.
...for the respondents
The Court:-The contempt arising out of judgement and order passed by this Court on 4th October, 2021. The petitioner is the defendant no. 3 and the seven contemnors are the directors of the defendant no. 15.
The Advocate-on-Record representing the alleged contemnors says that the alleged contemnor no. 3 is not a director of the defendant no. 15.
Affidavits are complete in the meantime.
List this matter on 11th July, 2023 as prayed for. 2 Pursuant to the prayer made on behalf of the petitioner, the name of the 3rd alleged contemnor is directed to be struck off from the array of the parties. The petitioner is given leave to make the consequential changes.
(MOUSHUMI BHATTACHARYA, J.) S.Bag