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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(2)(a) in The Chhattisgarh Sthaniya Nidhi Sampariksha Adhiniyam, 1973

(a)Accept the intimation of the explanation given by the Principal Officer of the local authority and withdraw the objection; or