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[Cites 0, Cited by 5] [Section 142(1)] [Section 142] [Entire Act]

Union of India - Subsection

Section 142(1)(a) in The Customs Act, 1962

(a)the proper officer may deduct or may require any other officer of customs to deduct the amount so payable from any money owing to such person which may be under the control of the proper officer or such other officer of customs; or