Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24B] [Entire Act] State of Maharashtra - Subsection Section 24B(2) in Maharashtra Cinemas (Regulation) Rules, 1966 (2)There shall be at least two exits, each leading separately to a public thoroughfare, each of which be 40 feet (12.2 metres) wide and provided with 3 lanes.
