Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 12B in Tamil Nadu Legislator's Pension Rules, 1977 12B. [ Claims of former Members of the Council. [Vide G.O. Ms. No. 1900, Public (Establishment-I), dated the 18th August 1980.] - These rules shall apply Mutatis Mutandis in respect of former Members of the Council.]
