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State of Odisha - Section

Section 117 in Grama Panchayats Rules, 1968

117. Accounting procedure and audit rules.

- The purposes to which the Grama Fund may be applied include all objects expressly declared obligatory or discretionary under the Act and the rules made thereunder and in general everything incidental to the administration of the said purposes and the fund shall be applicable thereto, subject to the provisions of the said Act and rules.