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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(2) in Prevention Of Collision On National Waterways Regulations, 2002

(2)The officer so designated shall cause notice of every such appeal to be given to the Competent Officer in such manner, as may be prescribed and after giving an opportunity to the Competent Officer and to the appellant to be heard, shall pass such order thereon as deems fit and his decision shall be final.