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Chattisgarh High Court

Sunita Bagh vs State Of Chhattisgarh 31 ... on 28 November, 2018

                                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                                  MCRC No. 8918 of 2018
                                         Sunita Bagh Versus State Of Chhattisgarh



    1

28-11-2018

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi