Gujarat High Court
Gujarat Water Supply & Sewerage Board & 2 vs Sharalal Mulshankar Raval on 4 March, 2016
Bench: R.Subhash Reddy, Anant S. Dave
C/LPA/40/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL NO. 40 of 2016
In SPECIAL CIVIL APPLICATION NO. 13785 of 2013
With
LETTERS PATENT APPEAL NO. 41 of 2016
In
SPECIAL CIVIL APPLICATION NO. 13786 of 2013
TO
LETTERS PATENT APPEAL NO. 51 of 2016
In
SPECIAL CIVIL APPLICATION NO. 13796 of 2013
With
CIVIL APPLICATION NO. 599 of 2016
In
LETTERS PATENT APPEAL NO. 40 of 2016
TO
CIVIL APPLICATION NO. 610 of 2016
In
LETTERS PATENT APPEAL NO. 51 of 2016
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GUJARAT WATER SUPPLY & SEWERAGE BOARD & 2....Appellant(s)
Versus
SHARALAL MULSHANKAR RAVAL....Respondent(s)
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==
Appearance:
MR AR THACKER, ADVOCATE for the Appellant(s) No. 1 - 3
MS HARSHAL N PANDYA, CAVEATOR for the Respondent(s) No. 1
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH
REDDY
and
HONOURABLE MR.JUSTICE ANANT S. DAVE
Date : 04/03/2016
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) Learned counsel for the appellants in the Letters Patent Appeal to produce the service registers and record relating to absorption of respondents by next date of hearing.
Stand over to 15.3.2016.
(R. SUBHASH REDDY, CJ) Page 1 of 2 HC-NIC Page 1 of 2 Created On Sat Mar 05 02:56:16 IST 2016 C/LPA/40/2016 ORDER (ANANT S.DAVE, J.) SMITA Page 2 of 2 HC-NIC Page 2 of 2 Created On Sat Mar 05 02:56:16 IST 2016