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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Vizagapatnam Harbour Craft Rules, 1950

(1)The owner of a licensed harbour craft shall paint or cause to be painted upon a black ground, in white, English figures not less than six inches in length, on a conspicuous part of the bow of such harbour craft on one side and of the quarter on the other, the number of the harbour craft as mentioned in the licence.