Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(9)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(9)(a) in The U.P. Electricity Reforms Act, 1999

(a)the word "licensee" shall include a person authorised to transmit, sell, distribute or supply electricity;