Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Commissioner Cgst And Central Excise vs Indore Treasure Market City Pvt. Ltd. on 14 March, 2022

Author: Vivek Rusia

Bench: Vivek Rusia

                                        1
             The High Court Of Madhya Pradesh
                       CEA No. 1 of 2022
       (COMMISSIONER CGST AND CENTRAL EXCISE Vs INDORE TREASURE MARKET CITY PVT. LTD.)

Indore, Dated : 14-03-2022
         Shri Prasanna Prasad, learned counsel for the appellant.

         ShriVibhash Khedekar, learned counsel accepts notice on behalf of the
respondents. He prays for time to file reply and vakalatnama.

Prayer allowed. List thereafter.



      (VIVEK RUSIA)                                   (AMAR NATH (KESHARWANI))
          JUDGE                                                JUDGE

das
          Digitally signed by
          REENA PARTHO
          SARKAR
          Date: 2022.03.14
          18:42:59 +05'30'