Madhya Pradesh High Court
Commissioner Cgst And Central Excise vs Indore Treasure Market City Pvt. Ltd. on 14 March, 2022
Author: Vivek Rusia
Bench: Vivek Rusia
1
The High Court Of Madhya Pradesh
CEA No. 1 of 2022
(COMMISSIONER CGST AND CENTRAL EXCISE Vs INDORE TREASURE MARKET CITY PVT. LTD.)
Indore, Dated : 14-03-2022
Shri Prasanna Prasad, learned counsel for the appellant.
ShriVibhash Khedekar, learned counsel accepts notice on behalf of the
respondents. He prays for time to file reply and vakalatnama.
Prayer allowed. List thereafter.
(VIVEK RUSIA) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
das
Digitally signed by
REENA PARTHO
SARKAR
Date: 2022.03.14
18:42:59 +05'30'