Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Assam - Subsection Section 21(3) in The Assam Cattle Diseases Act, 1948 (3)No person shall dis-inter or otherwise remove the carcass of any animal buried in compliance with the provisions of sub- sections (1) and (2).
