Section 3(2)(h) in Kerala Advocates' Clerks Welfare Fund Act, 2003

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(h)any amount transferred from the legal benefit fund under sub-section (3) of section 76 of the Kerala Court Fees and Suits Valuation Act, 1959;

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