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Delhi High Court - Orders

M/S Indian Institute Of Planning & ... vs Sophisticated Realtors Pvt on 7 March, 2024

Author: Jasmeet Singh

Bench: Jasmeet Singh

                                    $~6-9
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +     O.M.P. (COMM) 305/2020
                                          M/S INDIAN INSTITUTE OF PLANNING &
                                          MANAGEMENT(IIPM)                          ..... Petitioner
                                                         Through: Mr. Vishal Gupta, Mr. Paranjay
                                                                    Chopra and Mr. Shubham Karanwal,
                                                                    Advs.
                                                         versus
                                          SOPHISTICATED REALTORS PVT                ..... Respondent
                                                         Through: Mr. Ravi Shankar Nanda, Ms.
                                                                    Madhurima Sarangi and Mr. Varun
                                                                    Kumar, Advs.
                                    7
                                    +     O.M.P. (COMM) 310/2020
                                          M/S PLANMAN MEDIA PVT LTD                 ..... Petitioner
                                                         Through: Mr. Vishal Gupta, Mr. Paranjay
                                                                    Chopra and Mr. Shubham Karanwal,
                                                                    Advs.
                                                         versus
                                          SOPHISTICATED REALTORS PVT                ..... Respondent
                                                         Through: Mr. Ravi Shankar Nanda, Ms.
                                                                    Madhurima Sarangi and Mr. Varun
                                                                    Kumar, Advs.
                                    8
                                    +     OMP (ENF.) (COMM.) 43/2021& EX.APPL.(OS) 252/2021
                                          SOPHISTICATED REALTORS PRIVATE LIMITED              & ORS.
                                                                                     ..... Decree Holder
                                                         Through: Mr. Ravi Shankar Nanda, Ms.
                                                                    Madhurima Sarangi and Mr. Varun
                                                                    Kumar, Advs.
                                                         versus
                                          PLANMAN MEDIA PRIVATE LIMITED ..... Judgement Debtor
                                                         Through: Mr. Vishal Gupta, Mr. Paranjay
                                                                    Chopra and Mr. Shubham Karanwal,
                                                                    Advs.
                                    9
                                    +     OMP (ENF.) (COMM.) 44/2021& EX.APPL.(OS) 254/2021




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/03/2024 at 21:18:55
                                                 SOPHISTICATED REALTORS PRIVATE LIMITED               & ORS.
                                                                                             ..... Decree Holder
                                                              Through: Mr. Ravi Shankar Nanda, Ms.
                                                                         Madhurima Sarangi and Mr. Varun
                                                                         Kumar, Advs.
                                                              versus
                                                INDIAN INSTITUTE OF PLANNING AND MANAGEMENT &
                                                ANR.                                ..... Judgement Debtor
                                                              Through: Mr. Vishal Gupta, Mr. Paranjay
                                                                         Chopra and Mr. Shubham Karanwal,
                                                                         Advs.
                                                CORAM:
                                                HON'BLE MR. JUSTICE JASMEET SINGH
                                                              ORDER

% 07.03.2024

1. The parties are still in the process of settling their disputes.

2. At request, re-notify on 15.05.2024.

JASMEET SINGH, J MARCH 7, 2024/NG Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/03/2024 at 21:18:55