Delhi High Court - Orders
M/S Indian Institute Of Planning & ... vs Sophisticated Realtors Pvt on 7 March, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~6-9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 305/2020
M/S INDIAN INSTITUTE OF PLANNING &
MANAGEMENT(IIPM) ..... Petitioner
Through: Mr. Vishal Gupta, Mr. Paranjay
Chopra and Mr. Shubham Karanwal,
Advs.
versus
SOPHISTICATED REALTORS PVT ..... Respondent
Through: Mr. Ravi Shankar Nanda, Ms.
Madhurima Sarangi and Mr. Varun
Kumar, Advs.
7
+ O.M.P. (COMM) 310/2020
M/S PLANMAN MEDIA PVT LTD ..... Petitioner
Through: Mr. Vishal Gupta, Mr. Paranjay
Chopra and Mr. Shubham Karanwal,
Advs.
versus
SOPHISTICATED REALTORS PVT ..... Respondent
Through: Mr. Ravi Shankar Nanda, Ms.
Madhurima Sarangi and Mr. Varun
Kumar, Advs.
8
+ OMP (ENF.) (COMM.) 43/2021& EX.APPL.(OS) 252/2021
SOPHISTICATED REALTORS PRIVATE LIMITED & ORS.
..... Decree Holder
Through: Mr. Ravi Shankar Nanda, Ms.
Madhurima Sarangi and Mr. Varun
Kumar, Advs.
versus
PLANMAN MEDIA PRIVATE LIMITED ..... Judgement Debtor
Through: Mr. Vishal Gupta, Mr. Paranjay
Chopra and Mr. Shubham Karanwal,
Advs.
9
+ OMP (ENF.) (COMM.) 44/2021& EX.APPL.(OS) 254/2021
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/03/2024 at 21:18:55
SOPHISTICATED REALTORS PRIVATE LIMITED & ORS.
..... Decree Holder
Through: Mr. Ravi Shankar Nanda, Ms.
Madhurima Sarangi and Mr. Varun
Kumar, Advs.
versus
INDIAN INSTITUTE OF PLANNING AND MANAGEMENT &
ANR. ..... Judgement Debtor
Through: Mr. Vishal Gupta, Mr. Paranjay
Chopra and Mr. Shubham Karanwal,
Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 07.03.2024
1. The parties are still in the process of settling their disputes.
2. At request, re-notify on 15.05.2024.
JASMEET SINGH, J MARCH 7, 2024/NG Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/03/2024 at 21:18:55