State Consumer Disputes Redressal Commission
Telecom District vs Devchand Haribhai And Sons on 19 February, 2010
sues cL':?.|.?. [-'1.ctL2@L slim-1, tg;°a' am 2mL,2»1%Le.Lcwe.. 3:l\flt':t -L2 '-211/2002 §_,_tjFrm~1 =»i'L$ sS'n{lqL, nmct alaua Ftom eibilés, =2n=+rL:>L2 é[c':+a'~m $129333, :3 fir. Hm, swans H138, °z:mrI,<»L:2.. ire.
Eclgtu §.€L-'48 a2'Lou2S ?;1"6 arm, Amt euaflatz HMPL :-
s.sfl.otsLqH.°efl Eqaia, ' =»iL$'12t: °g;~1L§aL2L<»L°e;L2,°znH~1o_L2. ' ...v.'laui'xrsra q$1a:-- Mara ct'~z% : qéla .afl.2la.z{l.aL1e.
-2'l24L'Lrs-a ct?.%= --
512:4. :-- r.tLt[€ts 2m : afl.a3H.2DL.:ru=wi. am : 8fl.<'l?.tl °fl=~[l gm: , *?-{l.@.._5x amt, «3[l.Q.rl3:l.'~*:ll9«ll'i, =u25& :-
_; ;_ a. [5-lClL'E.'l «um alum [Ram 61. Civil =+.s'la 3" °L'Lt{1v't zaiomt. EL. §t2H~{'L g.sL€L chug": cfltin.
2. u[?t[E+cus.'l Eqzie efiomfi' asks at----'at-'1 2»-1-51 viteae, :e+[Esfl3:a2L'l rL|.. 'l~3--'?LO--.OC: ru 21°25
--1'Leflet =+CL.s«c-Lcum =v{L3{C:t. EL «fléla cm. <»t°o'€L tad 2»u€ta -«left Eaafl 31.2131 vftala 0681 am? -itciug 1tI.*t<'~Ll'-LL 2»u& 81.
T 'N °a* mug. Maqt «~1.cu t=flc--L=+.t 9.5% 5 1'1 Htwféts am-L A a:>.'l*--LtE. wauivu gg-.1 gL.noo{--§,ta:cLcu~{'L éc«fli:s.s.a aeau -1.'i. 3J.Lt_$..& "é[E¢£§"'1v1% rl&%R*i1 Ffislfrt r1me.L2. =:tuc-tctrit til 3L 159- 51 °5'9l1'l
14.. (31-1 <i--'u-u vL'li'Lg1"a"°1 &?.¢LU-it
1. 2»m°la 1 3 2<:LL2~u a:tLE'L [Etcu9,'13L Wt 932-1 Et 2%. §s?.¢{t'1l.
(%1$1:%tt2uai)
-24. *%4.l[3L.% cuihi: a.