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State of Odisha - Section

Section 95 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

95. Explanatory statement by member who moves or opposes withdrawal motion.

- If a motion for leave to withdrawal of a Bill is opposed the Speaker may, if he thinks fit, permit the member who moves and the member who opposes the motion to make brief explanatory statements and may thereafter, without further debate, put the question.