Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(6)(o) in The M.P. Bhumi Vikas Rules, 1984

(o)location and dimensions of static water storage tank and pump room along with fire service inlets for mobile pump and water storage tank;