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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(2)(c) in Bihar Hindu Religious Trusts Rules, 1952

(c)The electoral roll in respect of the member under clause (c) of sub-section (1) of Section 8 shall be prepared in Hindi in Devanagri script by the President after ascertaining the names with addresses of the Hindu members of the State Legislature and the Hindu members of Parliament from this State from their respective Secretaries.