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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(iv) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(iv)Consideration in the prescribed manner of the auditors certificate and the audit report for the previous co-operative year unless the audit has not been completed within the prescribed period