Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 4 in Arunachal Pradesh Local Authorities (Prohibition of Defection) Act, 2003 4. [ [Omission of section 4 by 2006 Amendment Act, section 3] Omitted.]
