Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(5) in Maharashtra Fire Prevention and Life Safety Measures Act, 2006 (5)The other matters relating to imposition (including guidelines), assessment and collection of such fee shall be such as may be prescribed.
