Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 17 in Tamil Nadu Neera Rules, 2017 17. Appeal. - An appeal against an order of the Licensing Authority under these rules shall lie to the Commissioner of Prohibition and Excise within one month from the date of receipt of the order.
