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[Cites 0, Cited by 0] [Section 9(1A)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(1A)(XL) in Haryana Municipal Corporation Employees (Recruitment and Conditions) Service Rules, 1998

(XL)[ in the case of Junior Engineer (Electrical),- [Substituted by Haryana Government, Notification No. S.O.41/H.A16/1994/Section 67/2009 dated 8th April, 2009.]