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State of Jharkhand - Section

Section 1 in Jharkhand Home Guards Act, 2005

1. Short title, extent and commencement.

(1)This Act may be called the Jharkhand Home Guards Act, 2005.
(2)It extends to the whole of the State of Jharkhand.
(3)The State Government may, from time to time, by notification direct that any of the provisions of this Act shall come into force in any local area on such date as may be specified in the notification and may likewise cancel or modify such notification.