Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court (Appellete Side)

Channnel Plastics Pvt.Ltd &. Anr vs State Of West Bengal & Ors on 23 July, 2021

Author: Md. Nizamuddin

Bench: Md. Nizamuddin

S/L 50
23.07.2021
Court. No. 2
cm
                               WPA 34370 of 2014

                         Channnel Plastics Pvt.Ltd &. Anr
                                       Vs.
                           State of West Bengal & Ors.

                             (Through Video Conference)

                     Mr. A.Roy Ld. G.P.
                     Mr. S. Mukherjee
                     Mr. N. Chatterjee
                                                    ......For the state


                     None     appears     for     the   petitioners.   Learned

               advocate for the State respondents are present.

It appears from the record that this matter relates to Entry Tax and the appropriate forum for adjudication of the disputes involved in the writ petition is West Bengal Taxation Tribunal. Accordingly department is directed to transmit the record of this case to the West Bengal Taxation Tribunal within four weeks.

Accordingly WPA 34370 of 2014 stands disposed of.

(Md. Nizamuddin, J.)