Calcutta High Court (Appellete Side)
Channnel Plastics Pvt.Ltd &. Anr vs State Of West Bengal & Ors on 23 July, 2021
Author: Md. Nizamuddin
Bench: Md. Nizamuddin
S/L 50
23.07.2021
Court. No. 2
cm
WPA 34370 of 2014
Channnel Plastics Pvt.Ltd &. Anr
Vs.
State of West Bengal & Ors.
(Through Video Conference)
Mr. A.Roy Ld. G.P.
Mr. S. Mukherjee
Mr. N. Chatterjee
......For the state
None appears for the petitioners. Learned
advocate for the State respondents are present.
It appears from the record that this matter relates to Entry Tax and the appropriate forum for adjudication of the disputes involved in the writ petition is West Bengal Taxation Tribunal. Accordingly department is directed to transmit the record of this case to the West Bengal Taxation Tribunal within four weeks.
Accordingly WPA 34370 of 2014 stands disposed of.
(Md. Nizamuddin, J.)