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[Cites 0, Cited by 0] [Section 440(1)] [Section 440] [Entire Act]

State of Uttar Pradesh - Subsection

Section 440(1)(c) in The U.P. Co-operative Societies Rules, 1968

(c)Committee of Management, Chairman, Vice-Chairman, and delegates to general body of another society in case of district Co-operative Federation and other district level societies other than Central/District Co-operative Bank.