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State of Maharashtra - Section

Section 1969 in The Maharashtra Shops and Establishments Act, 1948

1969.

| Allprovisions.]|-| 233. [ [Inserted vide G.N., I.E. & L.D., No. BSE 1477/CR-1662/Lab-5, dated 5th December, 1977.]| NoteBranch (Sakri Nata, Taluka Rajapur, District Ratnagiri) of theUnion Bank of India, Bombay.| Section