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State of Maharashtra - Section

Section 38 in The City of Nagpur Corporation Act, 1948

38. Each Standing Committee to continue in office till a new Committee is constituted. - The Standing Committee in existence on the day for the retirement of Councillors shall continue to hold office until such time as a new Standing Committee is constituted under section 34 notwithstanding that the members of the said Committee, or some of them, may no longer he Councillors.]

[Wards Committee