Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 256(6)] [Section 256] [Entire Act]

State of Bihar - Subsection

Section 256(6)(a) in Bihar Board's Miscellaneous Rules, 1958

(a)Is the site swampy, low or liable to flood?