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[Cites 2, Cited by 0]

Madras High Court

Elangovan vs The Superintendent Of Police on 11 September, 2018

Author: G.K.Ilanthiraiyan

Bench: G.K.Ilanthiraiyan

        

 

BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT               

DATED: 11.09.2018  

CORAM   

THE HONOURABLE MR. JUSTICE G.K.ILANTHIRAIYAN           

Crl.O.P.(MD).No.4934 of 2014 



Elangovan                                        ..Petitioner
                                                
Vs.

1.The Superintendent of Police,
   Karur District, Karur.

2.The Inspector of Police,
   Pasupathipalayam Police Station,
   Karur District.

3.The Inspector of Police,
   Karur Town Police Station,
   Karur District.

4.The Inspector of Police,
   K.Paramathi Police Station,
   Karur District.

5.The Inspector of Police,
   Vengamedu Police Station,
   Karur District.

6.The Inspector of Police,
   Paramathivelur Police Station,
   Namakkal District.                           ..Respondents 

PRAYER: This Criminal Original Petition has been filed under Section 482 of
Criminal Procedure Code, prohibiting the 1st and 2nd respondents from taking
unnecessary action against the petitioner under Chapter VIII of Cr.P.C. based
on the petitioner's representation dated 28.02.2014.

!For Petitioners        : Mr.C.Arun alias Arunachalam

For Respondents    : Mr.V.Neelakandan, APP  



:ORDER  

This petition is filed for prohibiting the 1st and 2nd respondents from taking unnecessary action against the petitioner based on the petitioner's representation dated 28.02.2014.

2.The learned Additional Public Prosecutor would submit that the petitioner is a history sheeter and an habitual offender and opposes the petition.

3.Considering the submission made by the learned Additional Public Prosecutor and the antecedents of the petitioner, the representation submitted by the petitioner cannot be considered and this criminal original petition is dismissed.

To

1.The Superintendent of Police, Karur District, Karur.

2.The Inspector of Police, Pasupathipalayam Police Station, Karur District.

3.The Inspector of Police, Karur Town Police Station, Karur District.

4.The Inspector of Police, K.Paramathi Police Station, Karur District.

5.The Inspector of Police, Vengamedu Police Station, Karur District.

6.The Inspector of Police, Paramathivelur Police Station, Namakkal District.

.